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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Telangana - Subsection

Section 53(i) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(i)A grant not less than the expenditure incurred in the State on such of the activities of the Institutions of Horticulture and other Government Departments as are transferred to the University;