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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jharkhand - Subsection

Section 12(3) in Jharkhand Entertainments Tax Act, 2012

(3)Before the assessee / proprietor furnishes the return required by sub-section (I), he shall, pay into a Government treasury in the prescribed manner, the full amount of such tax. and shall furnish. along with the return, receipt from such Treasury showing the payment of such amount.