Section 136B in The Tamil Nadu Co-Operative Societies Act, 1983
136B. Provisions of this Chapter to have overriding effect.
- Notwithstanding anything contrary or inconsistent contained in any other Chapter of this Act or rules framed thereunder or bye-laws of any registered society or orders issued thereunder, the provisions of this Chapter shall have overriding effect in respect of short-term co-operative credit structure society.
