Punjab-Haryana High Court
Verinder Singh @ Davinder Singh vs State Of Punjab on 27 October, 2021
Author: Jasgurpreet Singh Puri
Bench: Jasgurpreet Singh Puri
101
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
CRM-M-44424-2021 (O&M).
VERINDER SINGH @ DAVINDER SINGH
.. Petitioner
VERSUS
STATE OF PUNJAB
.. Respondent
***
CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI
***
PRESENT Mr.Gopal Singh Nahel, Advocate,
for the petitioner.
Mr.Randhir Singh Thind, DAG, Punjab.
JASGURPREET SINGH PURI, J. (ORAL)
After arguing for some time, learned counsel for the petitioner prays for the withdrawal of the present petition.
Dismissed as withdrawn.
October 27, 2021. (JASGURPREET SINGH PURI) raj arora JUDGE Whether speaking / reasoned Yes / No Whether reportable Yes / No 1 of 1 ::: Downloaded on - 28-10-2021 01:22:59 :::