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Punjab-Haryana High Court

Verinder Singh @ Davinder Singh vs State Of Punjab on 27 October, 2021

Author: Jasgurpreet Singh Puri

Bench: Jasgurpreet Singh Puri

101

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH.


                                                CRM-M-44424-2021 (O&M).

VERINDER SINGH @ DAVINDER SINGH

                                                                  .. Petitioner

                             VERSUS

STATE OF PUNJAB

                                                                .. Respondent

                                          ***

CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI
                         ***

PRESENT             Mr.Gopal Singh Nahel, Advocate,
                    for the petitioner.

                    Mr.Randhir Singh Thind, DAG, Punjab.

JASGURPREET SINGH PURI, J. (ORAL)

After arguing for some time, learned counsel for the petitioner prays for the withdrawal of the present petition.

Dismissed as withdrawn.

October 27, 2021. (JASGURPREET SINGH PURI) raj arora JUDGE Whether speaking / reasoned Yes / No Whether reportable Yes / No 1 of 1 ::: Downloaded on - 28-10-2021 01:22:59 :::