Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] NCT Delhi - Subsection Section 9(3) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017 (3)The appeal shall be filed in three sets and accompanied by a fee of rupees ten only by way of nonjudicial stamp paper.
