Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] State of Andhra Pradesh - Subsection Section 106(2) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 (2)Every issue of fact shall be so framed as to indicate on whom the burden of proof lies.
