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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(2)(l) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

(l)the restrictions, limitations and conditions subject to which the Registrar shall have powers under Section 42 (1);