Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(2)(a) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017 (a)the Municipal Commissioner or the Executive Officer, as the case may be, who shall be the Chairperson;