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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(3) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(3)As soon as may be alter the map is adopted with or without modifications the Director shall publish a public notice of the adoption of the map and the place or places where the copies of the same may be inspected.