Section 47(2) in The Bihar Panchayat Raj Act, 2006
(2)Agriculture (including Agricultural Extension)-(i)Promotion and development of agriculture and horticulture;(ii)Maintenance of agricultural seed farms and horticultural nurseries;(iii)Storage and distribution of insecticides and pesticides;(iv)Propagation of improved methods of cultivation;(v)Promotion of cultivation and marketing of vegetables, fruits, herbal plants and flowers;(vi)Training of farmers and extension activities.
