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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Punjab - Subsection

Section 97(1) in The Punjab Panchayati Raj Act, 1994

(1)The audit of the accounts of a Gram Panchayat shall be carried out by the authority as may be prescribed by the State Government and a copy of the audit report shall be forwarded to the Gram Panchayat within one month of the completion of the audit.