Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(xii) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

(xii)"Permanent Committee" means the committee constituted in G.O.Ms.No. 91, Higher Education . (EC) Deptt., dated 22nd December, 2003 in compliance with the orders of the Hon'ble Supreme Court to ensure that the EAMCET-AC conducted by the Association of Colleges is fair and transparent.