Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 16 in The U.P. Directorate of Education Internal Audit Organisation Service Rules, 1993

16. Procedure for recruitment by promotion.

- Recruitment by promotion shall be made on the basis of seniority subject to the rejection of the unfit through the Selection Committee constituted as follows :
1. Additional Director of Education (secondary), Uttar Pradesh. ... Chairman
2. Additional Director of Education (Basic), Uttar Pradesh. ... Member
3. Chief Accounts Officer ... Member
4. An officer belonging to the Scheduled Caste/Tribe nominated bythe Appointing authority ... Member
(1)The senior most Additional Director of Education shall be the Chairman of the Selection Committee.
(2)The appointing authority shall prepare eligibility lists of the candidates in accordance with the Uttar Pradsh Promotion by Selection (on posts outside the purview of the Public Service Commission) Eligibility List Rules, 1986 and place the same before the Selection Committee alongwith their character rolls and such other records, pertaining to them, as may be considered proper.
(3)The Selection Committee shall consider the cases of candidates on the basis of the records referred to in sub-rule (2), and, if it considers necessary, it may interview the candidates also.
(4)The Selection Committee shall prepare a list of selected candidates arranged in order of seniority and forward the same to the appointing authority.