Himachal Pradesh High Court
Amolak Ram & Ors. vs . M. C. Shimla & Anr. on 2 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Amolak Ram & Ors. vs. M. C. Shimla & Anr.
Ex. Pet. No. 34 of 2022 02.06.2022 Present: Mr. Bhuvnesh Sharma, Advocate, for the petitioner.
.
Ms. Rita Thakur, Advocate, for respondent No. 1.
Mr. Ashok Sharma, A. G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. Yudhbir Thakur, Dy. A.G. and Mr. Rajat Chauhan, Law Officer, for respondents-State.
Learned counsel for the respondents jointly pray for and are granted two weeks' further time to comply with the order dated 18.04.2022, failing which the erring respondent(s) shall personally appear before this Court alognwith relevant record on the next date of hearing.
List on 16.06.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge June 2, 2022 (sanjeev) ::: Downloaded on - 02/06/2022 20:09:29 :::CIS