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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Maharashtra - Subsection

Section 77(1)(f) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(f)[report to the Government, Director, President] [Substituted 'report to the President' by Maharashtra Act No. 25 of 2018, dated 31.3.2018.] and the Committee concerned all cases of fraud, embezzlement, theft or loss of municipal money and property;