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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(1) in The Orissa Veterinary Council Rules, 1997

(1)The election of the President and Vice-President of the State Council by the members of the Council from amongst themselves shall be held at the first meeting of the Council after its constitution or reconstitution, as the case may be.