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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Sikkim - Subsection

Section 72(1)(d) in Sikkim Co-Operative Societies Act, 1978

(d)between the society and any other society, between a society and liquidator of another society or between the liquidator of one society and the liquidator of another society, or