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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(viii) in Andhra Pradesh Engineering Common Entrance test for Diploma Holders, (ECET-FDH) Rules, 2003

(viii)"Qualifying Examination" means the examination of the minimum qualification prescribed, appearance/passing of which entitles one to seek entry into the relevant courses as laid down under Rule 3;