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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Maharashtra - Subsection

Section 53(j) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(j)to provide all information to Water Users' Associations regarding availability of water, canal operation schedules and any other information relevant to Operation and Management of water supply in the areas under Management of Irrigation System by Farmers;