Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 33 in The Finance Act, 2017 33. Amendment of section 80CCD. - In section 80CCD of the Income-tax Act, in sub-section (1), in clause (b), for the words "ten per cent.", the words "twenty per cent." shall be substituted with effect from the 1st day of April, 2018.
