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[Cites 0, Cited by 1] [Section 40(2)] [Section 40] [Entire Act]

State of Maharashtra - Subsection

Section 40(2)(d) in Maharashtra Public Universities Act, 2016

(d)the Board of Studies, at its first meeting, shall,-
(i)Subject to the provisions of section 65, elect one of the members as a chairperson of the board of the studies from amongst its members :