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Calcutta High Court (Appellete Side)

Basirhat Food Supply Mohila ... vs The State Of West Bengal & Ors on 12 December, 2022

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

12.12.2022
sayandeep
Sl. No. 32
Ct. No. 05


                                 WPA 21753 of 2022


             Basirhat Food Supply Mohila Co-operative Society Ltd.
                                   -Versus-
                          The State of West Bengal & Ors.


                     Mr. Swarup Paul
                     Mr. Surya Maity
                     Ms. Amrita Maji
                                                     ..... for the petitioner
                     Mr. Nilotpal Chatterjee
                     Mr. Rtul Das
                                                           ......for the State


                     The   affidavit-in-opposition    on   behalf   of   the

             respondent Nos. 4 to 8 is taken on record.

Learned counsel appearing for the petitioner seeks extension of time to file reply. Let the Reply be filed within 23rd December, 2022.

List this matter in the first week of January, 2023.

(Moushumi Bhattacharya, J.)