Calcutta High Court (Appellete Side)
Basirhat Food Supply Mohila ... vs The State Of West Bengal & Ors on 12 December, 2022
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
12.12.2022
sayandeep
Sl. No. 32
Ct. No. 05
WPA 21753 of 2022
Basirhat Food Supply Mohila Co-operative Society Ltd.
-Versus-
The State of West Bengal & Ors.
Mr. Swarup Paul
Mr. Surya Maity
Ms. Amrita Maji
..... for the petitioner
Mr. Nilotpal Chatterjee
Mr. Rtul Das
......for the State
The affidavit-in-opposition on behalf of the
respondent Nos. 4 to 8 is taken on record.
Learned counsel appearing for the petitioner seeks extension of time to file reply. Let the Reply be filed within 23rd December, 2022.
List this matter in the first week of January, 2023.
(Moushumi Bhattacharya, J.)