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[Cites 0, Cited by 0] [Section 67(6)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(6)(ii) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

(ii)seventy-five per cent of his substantive pay plus allowances thereon for the period of suspension beyond six months.