Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(c) in Income Tax Rules, 1962

(c)
(i)book identification number or numbers where deposit of tax deducted is without production of challan in case of an office of the Government;
(ii)challan identification number or numbers in case of payment through bank;