Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Chattisgarh - Subsection Section 88(d) in The Chhattisgarh Municipal Corporation Act, 1956 (d)the salaries and fees of experts for service or advice in connection with any matter arising out of the administration or undertaking of the Corporation;
