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Bengal Presidency - Section

Section 400 in Police Regulations, Bengal , 1943

400. Village History, Part III. [§ 12, Act V, 1861].

- The information to be entered in this part shall be obtained from all reliable sources that are available and shall go back as many years as possible. When once the history has been written up, it shall be added to from time to time by the station officer as fresh information is obtained or fresh events occur.