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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(2)(e) in Tamil Nadu Exhibition of Films on Television Screen through Video Cassette Recorders and Cable Television Network (Regulation) Act, 1984

(e)the matter to be taken into consideration by the licensing authority before approving the site for the construction of the building, or the plans for the construction or re-construction of the building or the installation of machinery;