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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(5) in The Orissa (State) Council of Culture Rules, 1990

(5)The Boards may constitute such Committees (associating specified members of the General Council and for other experts) and formulate such regulations or executive guidelines as may be consider necessary from time to time to further the objects of the State Council.