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State of Gujarat - Section

Section 135OOO in The Bombay Land Revenue Code, 1879

135OOO. Responsibility of competent authority.

- The competent authority shall be responsible to keep, the agriculturist pass-book and the duplicate agriculturist pass-book retained by it, up-to-date by making necessary entries therein as provided in sections 135P and 135 Q. respectively.] [Sub-section (2) was substituted, by Gujarat 9 of 1995, section 4(2) (w.e.f. 23-07-1997).]