Calcutta High Court
Eden Infra Projects Pvt. Ltd vs Tower Infotech Ltd on 29 November, 2024
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-17
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/63/2017
EDEN INFRA PROJECTS PVT. LTD.
VS
TOWER INFOTECH LTD.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 29th November, 2024 Appearance:
Mr. Deepak Jain, Adv.
...for the plaintiff The Court : - Affidavit of service filed by the plaintiff be kept in record. The affidavit shows, publication of summons.
Substituted summons is served by way of publication. The Learned Registrar shall submit a report on the returnable date as per the file, any written statement.
The suit will appear in the list on 30th January, 2025 for further Order.
(SUGATO MAJUMDAR, J.) S.Akhtar