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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(i) in The Rajasthan Tax on Luxuries (Tobacco and its Products) Rules, 1994

(i)"treasury" means a Government treasury in the State of Rajasthan and includes a sub-treasury;