Gujarat High Court
Vrajlal P Dhorajiya vs Gujarat Kelavni Trust & 3 on 7 April, 2017
Author: G.R.Udhwani
Bench: G.R.Udhwani
C/CA/4497/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR DIRECTION) NO. 4497 of 2017
In SPECIAL CIVIL APPLICATION NO. 6651 of 2015
==========================================================
VRAJLAL P DHORAJIYA....Applicant(s)
Versus
GUJARAT KELAVNI TRUST & 3....Respondent(s)
==========================================================
Appearance:
MR YOGI K GADHIA, ADVOCATE for the Applicant(s) No. 1
ADVANCE COPY SERVED TO GP/PP for the Respondent(s) No. 3
MR DIPAK R DAVE, ADVOCATE for the Respondent(s) No. 1 - 2
MR PARITOSH CALLA, ADVOCATE for the Respondent(s) No. 4
==========================================================
CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI
Date : 07/04/2017
ORAL ORDER
At the instance of the learned counsel for the respondent employer, S.O. to 21.4.2017.
(G.R.UDHWANI, J.) (pkn) Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Apr 08 01:04:43 IST 2017