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Gujarat High Court

Vrajlal P Dhorajiya vs Gujarat Kelavni Trust & 3 on 7 April, 2017

Author: G.R.Udhwani

Bench: G.R.Udhwani

                  C/CA/4497/2017                                            ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 CIVIL APPLICATION (FOR DIRECTION) NO. 4497 of 2017

                   In SPECIAL CIVIL APPLICATION NO. 6651 of 2015

         ==========================================================
                         VRAJLAL P DHORAJIYA....Applicant(s)
                                      Versus
                     GUJARAT KELAVNI TRUST & 3....Respondent(s)
         ==========================================================
         Appearance:
         MR YOGI K GADHIA, ADVOCATE for the Applicant(s) No. 1
         ADVANCE COPY SERVED TO GP/PP for the Respondent(s) No. 3
         MR DIPAK R DAVE, ADVOCATE for the Respondent(s) No. 1 - 2
         MR PARITOSH CALLA, ADVOCATE for the Respondent(s) No. 4
         ==========================================================

           CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI

                                   Date : 07/04/2017


                                    ORAL ORDER

At the instance of the learned counsel for the respondent employer, S.O. to 21.4.2017.

(G.R.UDHWANI, J.) (pkn) Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Apr 08 01:04:43 IST 2017