Section 1158 in The Delhi Metro Railway (Operation And Maintenance) Act, 2002
1158.
[17th December, 2002]An Act to provide for the operation and maintenance and to regulate the working of the metro railway in the [the National Capital Region, metropolitan city and metropolitan area] [Substituted by Act No. 34 of 2009.] and for matters connected therewith and incidental thereto.BE it enacted by Parliament in the Fifty-third Year of the Republic of India as follows:-
