Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Punjab - Subsection

Section 67(1) in The Punjab Co-operative Societies Act, 1961

(1)All sums due from a co-operative society, or from an officer or member or past member of a co- operative society as such, to Government, including any costs awarded to Government under any provisions of this Act may, on a certificate issued by the Registrar in this behalf, be recovered in the same manner as arrears of land revenue.