Section 24(2) in Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018
(2)The accounts of the Trust shall be audited by the Principal Accountant General of the State, at such intervals as may be specified by him and any expenditure incurred by him in connection with such audit shall be payable by the Board to the Principal Accountant General of the State.
