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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(1)(i) in The Howrah Improvement Act, 1956

(i)proposed public streets, showing the directing of such streets, the street alignment and building line (if any), on each side of them, their intended width and such other details as may appear desirable, and