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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(j) in THE TRIBUNALS REFORMS ACT, 2021

(j)in section 41,—
(i)the words "or every order passed or decision made on appeal under this Act by the Tribunal" shall be omitted;
(ii)the words "or Tribunal" shall be omitted;