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[Cites 0, Cited by 0] [Section 0(98)] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(98)(b) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

(b)any proceeding under the said Regulations pending at the commencement of these regulations shall be conducted and disposed of, as far as may be feasible, in accordance with these regulations.