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Bengal Presidency - Section

Section 16 in The Calcutta Tramways Act, 1880

16. Saving of Port Commissioners' tramways. -

Nothing in this Act, or in any by-law made under this Act, shall interfere with the right of the Port Commissioners, or of any other body or person entitled at the time of the commencement of this Act to work and maintain a tramway, to pass across any tramway constructed under this Act with carriages having flange wheels suitable to run on a grooved rail.