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Kerala High Court

M.T.V.Kunhikannan Nambiar vs State Of Kerala Represented By Chief ... on 22 October, 2007

       

  

   

 
 
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT:

       THE HONOURABLE THE CHIEF JUSTICE MR.ASHOK BHUSHAN
                                &
            THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE

       FRIDAY, THE 26TH DAY OF JUNE 2015/5TH ASHADHA, 1937

            WA.No. 162 of 2008 (B)  IN OP.17485/1997
            -----------------------------------------
  AGAINST THE ORDER/JUDGMENT IN OP 17485/1997 DATED 22-10-2007
                         --------------

APPELLANT(S)/PETITIONER :-
-----------------------------
       M.T.V.KUNHIKANNAN NAMBIAR
       S/O.SANKARAN NAMBIAR, MUNICIPAL BUS
       STAND SHOPPING COMPLEX, KANHANGAD.

       BY ADVS.SRI.K.MOHANAKANNAN
               SMT.A.R.PRAVITHA

RESPONDENT(S)/RESPONDENTS :-
-----------------------------
    1. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
       GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.

    2. THE LAND TRIBUNAL NO.II, PAYYANNUR.

    3. KUNNATH VEETTIL MADHAVI AMMA,
       RESIDING AT SREEKANDAPURAM, KOTTOOR, DESOM.

    4. KUNNATH VEETTIL LAKSHMI AMMA,
       RESIDING AT SREEKANDAPURAM, KOTTOOR, DESOM.

    5. KUNNATH VEETTIL PADMANABHAN,
       RESIDING AT SREEKANDAPURAM, KOTTOOR DESOM.

    6. KUNNATH VEETTIL VASANTHA,
       RESIDING AT SREEKANDAPURAM, KOTTOOR, DESOM.

    7. KUNNATH VEETTIL INDIRA,
       RESIDING AT SREEKANDAPURAM, KOTTOOR DESOM.

    8. N.O.V.SUMITHRA AMMA, D/O.NARAYANAN NAMBIAR,
       VILAYADAM HOUSE, CHOOLLYAD, P.O.MALAPPURAM.

    9. K.T.KUNHIKRISHNAN NAMBIAR, CLERK
       KOODALI HIGH SCHOOL, KOODALI.

       BY SR.GOVERNMENT PLEADER SRI.P.I.DAVIS

       THIS WRIT APPEAL HAVING BEEN FINALLY HEARD   ON  26-06-
2015, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:



                 ASHOK BHUSHAN, C.J &
                    A.M. SHAFFIQUE, J.
                 ----------------------------------
                    W.A. No.162 of 2008
                   -----------------------------
             Dated this the 26th day of June 2015


                       J U D G M E N T

Ashok Bhushan, CJ The appeal has become infructuous by efflux of time. It is hence, dismissed.

Sd/-

ASHOK BHUSHAN CHIEF JUSTICE Sd/-

A.M. SHAFFIQUE JUDGE //TRUE COPY// P.A. TO JUDGE Jvt