Kerala High Court
M.T.V.Kunhikannan Nambiar vs State Of Kerala Represented By Chief ... on 22 October, 2007
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE THE CHIEF JUSTICE MR.ASHOK BHUSHAN
&
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
FRIDAY, THE 26TH DAY OF JUNE 2015/5TH ASHADHA, 1937
WA.No. 162 of 2008 (B) IN OP.17485/1997
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AGAINST THE ORDER/JUDGMENT IN OP 17485/1997 DATED 22-10-2007
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APPELLANT(S)/PETITIONER :-
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M.T.V.KUNHIKANNAN NAMBIAR
S/O.SANKARAN NAMBIAR, MUNICIPAL BUS
STAND SHOPPING COMPLEX, KANHANGAD.
BY ADVS.SRI.K.MOHANAKANNAN
SMT.A.R.PRAVITHA
RESPONDENT(S)/RESPONDENTS :-
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1. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.
2. THE LAND TRIBUNAL NO.II, PAYYANNUR.
3. KUNNATH VEETTIL MADHAVI AMMA,
RESIDING AT SREEKANDAPURAM, KOTTOOR, DESOM.
4. KUNNATH VEETTIL LAKSHMI AMMA,
RESIDING AT SREEKANDAPURAM, KOTTOOR, DESOM.
5. KUNNATH VEETTIL PADMANABHAN,
RESIDING AT SREEKANDAPURAM, KOTTOOR DESOM.
6. KUNNATH VEETTIL VASANTHA,
RESIDING AT SREEKANDAPURAM, KOTTOOR, DESOM.
7. KUNNATH VEETTIL INDIRA,
RESIDING AT SREEKANDAPURAM, KOTTOOR DESOM.
8. N.O.V.SUMITHRA AMMA, D/O.NARAYANAN NAMBIAR,
VILAYADAM HOUSE, CHOOLLYAD, P.O.MALAPPURAM.
9. K.T.KUNHIKRISHNAN NAMBIAR, CLERK
KOODALI HIGH SCHOOL, KOODALI.
BY SR.GOVERNMENT PLEADER SRI.P.I.DAVIS
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 26-06-
2015, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
ASHOK BHUSHAN, C.J &
A.M. SHAFFIQUE, J.
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W.A. No.162 of 2008
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Dated this the 26th day of June 2015
J U D G M E N T
Ashok Bhushan, CJ The appeal has become infructuous by efflux of time. It is hence, dismissed.
Sd/-
ASHOK BHUSHAN CHIEF JUSTICE Sd/-
A.M. SHAFFIQUE JUDGE //TRUE COPY// P.A. TO JUDGE Jvt