Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 10 in The M.P. Trade Unions Regulations, 1961 10. Change of address of head office of a Trade Union. - Notice of any change in the address of the head office of a Trade Union shall be given to the Registrar in Form F within a fortnight of the change.
