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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(10) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(10)The Committee shall hold its sittings in a child - friendly premises which shall not look like a court room in any manner and the sitting arrangement should be such to enable the Committee to interact with the child face to face.