Punjab-Haryana High Court
Dyal Singh And Others vs The Union Of India And Others on 19 September, 2013
Bench: Surya Kant, Surinder Gupta
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
Civil Writ Petition No.20880 of 2013
Date of Decision: September 19, 2013
Dyal Singh and others ......Petitioners
Versus
The Union of India and others ......Respondents
CORAM : HON'BLE MR.JUSTICE SURYA KANT.
HON'BLE MR.JUSTICE SURINDER GUPTA.
Present : Mr.Arun Bansal, Advocate, for the petitioners.
Mr.Hitesh Kaplish, Central Government Standing
counsel for respondent Nos.1 to 3.
Mr.J.S.Puri, Additional AG, Punjab, for respondent No.4
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1. Whether Reporters of Local papers may be allowed to see the
judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in the Digest?
Surya Kant, J. (Oral)
For orders, see order of even date passed in CWP No.20821 of 2013 (Darshan Singh versus The Union of India and others).
(SURYA KANT) JUDGE September 19, 2013 (SURINDER GUPTA) Mohinder JUDGE Kumar Mohinder 2013.09.23 15:04 I attest to the accuracy of this order Chandigarh