Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77(4)] [Section 77] [Entire Act] State of West Bengal - Subsection Section 77(4)(b) in The West Bengal Correctional Services Act, 1992 (b)is undergoing a trial before any other court and is required to be produced before that Court on the same date, the Superintendent shall intimate the Court accordingly.