Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(13) in Adoption Regulations, 2017

(13)Due regard shall be given to the privacy of the surrendering parents and the surrendered child by the authorities and agencies involved in the process.