Bombay High Court
Forever Living Imports India Pvt. Ltd vs The Deputy Commissioner Of Income Tax ... on 19 June, 2023
Author: K. R. Shriram
Bench: K. R. Shriram
1/3 WPl-10912-2023&ors.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.10912 OF 2023
HGP Community Pvt Ltd. .....Petitioner
Vs.
Deputy Commissioner of Income Tax
Central Circle 1(2), Mumbai & Ors. .....Respondents
AND
WRIT PETITION NO.3951 OF 2022
GlobeOp Financial Services (India) Pvt Ltd. .....Petitioner
Vs.
Assistant Commissioner of Income Tax
Circle 4(2)(1), Mumbai & Ors. .....Respondents
AND
WRIT PETITION NO.4970 OF 2022
Forever Living Imports India Pvt Ltd. .....Petitioner
Vs.
Deputy Commissioner of Income Tax
Circle 1(1)(1), Mumbai & Ors. .....Respondents
AND
WRIT PETITION NO.4068 OF 2022
Pankaj Ghisulal Rathod .....Petitioner
Vs.
Assistant Commissioner of Income Tax
Central Circle 5(2) Mumbai & Ors. .....Respondents
AND
WRIT PETITION NO.1184 OF 2023
Rajiv Devinder Sahney .....Petitioner
Vs.
Assistant Commissioner of Income Tax
Circle 3(2)(1), Mumbai & Ors. .....Respondents
AND
WRIT PETITION (L) NO.11201 OF 2023
Chintan Ashwin Parekh .....Petitioner
Vs.
Gauri Gaekwad
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Assistant Commissioner of Income Tax
Circle 2(2)(1), Mumbai & Ors. .....Respondents
AND
WRIT PETITION (L) NO.26731 OF 2022
Veekay Diamants .....Petitioner
Vs.
Assistant Commissioner of Income Tax
Circle 19(3), Mumbai & Ors. .....Respondents
AND
WRIT PETITION NO.4908 OF 2022
Housing Development Finance Corporation Ltd. .....Petitioner
Vs.
Deputy Commissioner of Income Tax
Circle 1(1)(1), Mumbai & Ors. .....Respondents
AND
WRIT PETITION (L) NO.1978 OF 2023
Hitesh Ramniklal Shah .....Petitioner
Vs.
Assistant Commissioner of Income Tax
Circle 23(1), Mumbai & Ors. .....Respondents
AND
WRIT PETITION NO.4973 OF 2022
Apana Buildcon LLP .....Petitioner
Vs.
Assistant Commissioner of Income Tax
Circle 22(1), Mumbai & Ors. .....Respondents
AND
WRIT PETITION NO.1730 OF 2023
Shriraj Dakshesh Dhruv .....Petitioner
Vs.
Assistant Commissioner of Income Tax
Circle 22(1), Mumbai & Ors. .....Respondents
AND
WRIT PETITION (L) NO.27064 OF 2022
City & Industrial Development Corporation
of Maharashtra Limited, Mumbai .....Petitioner
Gauri Gaekwad
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Vs.
Assistant Commissioner of Income Tax
Circle 15(1)(2), Mumbai & Ors. .....Respondents
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Mr. Atul K. Jasani for petitioner in all petitions.
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CORAM : K. R. SHRIRAM AND
FIRDOSH P. POONIWALLA, JJ.
DATED : 19th JUNE 2023 P.C. :
1 Not on board. Upon mentioning taken on board. 2 Respondents to file reply and serve a copy thereof on or before 10th July 2023. Rejoinder, if any, to be filed and copy served by 17 th July 2023.
3 Petitions be listed on 25th July 2023. 4 The ad-interim granted earlier to continue until 8 th August 2023.
(FIRDOSH P. POONIWALLA, J.) (K. R. SHRIRAM, J.) Gauri Gaekwad ::: Uploaded on - 21/06/2023 ::: Downloaded on - 22/06/2023 07:53:55 :::