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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(viii) in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

(viii)"Convenor LPCET-AC Admissions" meansn a person nominated by the Association (s) of un-aided Pandit training Colleges for selection and allotment of qualified candidates for admission.