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Kerala High Court

Parameswaran Nair vs Kavara Samudhayam (Maramangalam ... on 5 February, 2020

Author: B.Sudheendra Kumar

Bench: B.Sudheendra Kumar

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

          THE HONOURABLE MR. JUSTICE B.SUDHEENDRA KUMAR

WEDNESDAY, THE 05TH DAY OF FEBRUARY 2020 / 16TH MAGHA, 1941

                        OP(C).No.1379 OF 2018(O)

   IA 52/2018 in AA 54/2011 OF APPELLATE AUTHORITY (LR),
                         ALAPPUZHA


PETITIONER/S:

              PARAMESWARAN NAIR
              S/O NARAYANA PILLAI, V.P. VIII/746, MALAYAM PO,
              NEYYATTINKKARA-695571.

              BY ADVS.
              SRI.P.MARTIN JOSE
              SRI.P.PRIJITH
              SRI.THOMAS P.KURUVILLA

RESPONDENT/S:

      1       KAVARA SAMUDHAYAM (MARAMANGALAM KAVARA
              SAMUDHAYAM)
              REPRESENTED BY ITS SECRETARY, J SUNDAR,S/O
              LATE. JAYARAM, "MEENA ILLAM, PALAYATH
              STREET,ARYASALA, THIRUVANANTHAPURAM-695036.

      2       H. NIZHAMUDEEN,S/O HASSAN MANZIL", SABAPATHI
              KOVI STREET,CHALAI, THIRUVANANTHAPURAM-695036.

      3       THE STATE OF KERALA
              REPRESENTED BY CHIEF SECRETARY,
              SECRETARIAT,THIRUVANANTHAPURAM-PIN-695001.

              R1   BY   ADV.   SRI.R.PADMARAJ
              R1   BY   ADV.   SRI.JOMY GEORGE
              R1   BY   ADV.   SRI.DEEPAK MOHAN
              R1   BY   ADV.   SMT. CHITRA N. DAS
              R1   BY   ADV.   SHRI.RISHAB S.

     THIS   OP  (CIVIL)  HAVING BEEN FINALLY HEARD  ON
05.02.2020,    THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Case No. OP(C) 1379/18




                                 -2-




                            JUDGMENT

Dismissed as infructuous.

sd B. SUDHEENDRA KUMAR, JUDGE.

dl/