Kerala High Court
Parameswaran Nair vs Kavara Samudhayam (Maramangalam ... on 5 February, 2020
Author: B.Sudheendra Kumar
Bench: B.Sudheendra Kumar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE B.SUDHEENDRA KUMAR
WEDNESDAY, THE 05TH DAY OF FEBRUARY 2020 / 16TH MAGHA, 1941
OP(C).No.1379 OF 2018(O)
IA 52/2018 in AA 54/2011 OF APPELLATE AUTHORITY (LR),
ALAPPUZHA
PETITIONER/S:
PARAMESWARAN NAIR
S/O NARAYANA PILLAI, V.P. VIII/746, MALAYAM PO,
NEYYATTINKKARA-695571.
BY ADVS.
SRI.P.MARTIN JOSE
SRI.P.PRIJITH
SRI.THOMAS P.KURUVILLA
RESPONDENT/S:
1 KAVARA SAMUDHAYAM (MARAMANGALAM KAVARA
SAMUDHAYAM)
REPRESENTED BY ITS SECRETARY, J SUNDAR,S/O
LATE. JAYARAM, "MEENA ILLAM, PALAYATH
STREET,ARYASALA, THIRUVANANTHAPURAM-695036.
2 H. NIZHAMUDEEN,S/O HASSAN MANZIL", SABAPATHI
KOVI STREET,CHALAI, THIRUVANANTHAPURAM-695036.
3 THE STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
SECRETARIAT,THIRUVANANTHAPURAM-PIN-695001.
R1 BY ADV. SRI.R.PADMARAJ
R1 BY ADV. SRI.JOMY GEORGE
R1 BY ADV. SRI.DEEPAK MOHAN
R1 BY ADV. SMT. CHITRA N. DAS
R1 BY ADV. SHRI.RISHAB S.
THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON
05.02.2020, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Case No. OP(C) 1379/18
-2-
JUDGMENT
Dismissed as infructuous.
sd B. SUDHEENDRA KUMAR, JUDGE.
dl/