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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

12. Register of performance of the progeny tree.

- Every holder of a licence shall maintain a Register mentioned under clause (d) of Section 7 of the Act in Form 'J' wherein the performance of the progeny trees shall be recorded along with number of plants raised and number of plants ready for sale.