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[Cites 0, Cited by 0] [Section 58(10)] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(10)(b) in Rajasthan Factories Rules, 1951

(b)Certificates or reports of any examination or test of any pressure vessel or plant to which sub-rule (7) to (9) do not apply conducted or required to be conduced under any other law in force and other relevant record relating to such pressure vessel or plant, shall be properly maintained as required under the said law and shall be produced on demand by the Inspector.